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Madhya Pradesh High Court

Gopal Shivhare vs The State Of M.P. on 24 November, 2021

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 MCRC-47828-2021 The High Court Of Madhya Pradesh MCRC No. 47828 of 2021 (GOPAL SHIVHARE Vs THE STATE OF M.P.) 3 Jabalpur, Dated : 24-11-2021 Parties through their counsel. Shri V. S. Choudhary, learned P.L prays for short time to argue the matter.

List the matter after a week.



                                                                                (VISHAL DHAGAT)
                                                                                     JUDGE

                      mms




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Date: 2021.11.25
11:07:25 IST