Madhya Pradesh High Court
Gopal Shivhare vs The State Of M.P. on 24 November, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-47828-2021 The High Court Of Madhya Pradesh MCRC No. 47828 of 2021 (GOPAL SHIVHARE Vs THE STATE OF M.P.) 3 Jabalpur, Dated : 24-11-2021 Parties through their counsel. Shri V. S. Choudhary, learned P.L prays for short time to argue the matter.
List the matter after a week.
(VISHAL DHAGAT)
JUDGE
mms
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SAN Not
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Digitally signed by
MONSI M SIMON
Date: 2021.11.25
11:07:25 IST