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Himachal Pradesh High Court

Vaibhav Chaudhary & Another vs . Vidya Sagar on 27 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Vaibhav Chaudhary & another vs. Vidya Sagar Chaudhary & another .

FAO No. 403 of 2019 27.10.2022 Present: Mr. Varun Rana, Advocate, for the appellants.

Mr. Shubham Sood, Advocate, for respondent No.2.

Learned counsel for respondent Non.2 seeks time to file power of attorney.

r Be filed within two weeks.

List on 18.11.2022.

(Satyen Vaidya) Judge 27th October, 2022 (kck) ::: Downloaded on - 27/10/2022 20:33:50 :::CIS