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State of Gujarat - Section

Section 4 in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

4. Seats Available for Admission.

(1)For the purpose of admission to the first year Engineering Courses, available seats shall include,-A. Government Seats:-
(1)All the sanctioned seats of the Engineering and Technology Courses in the Government Colleges or Institutions of the State,
(2)All the sanctioned seats of the Engineering and Technology Courses in the aided Colleges or Institutions,
(3)Seventy-five percent of the total sanctioned seats of the Engineering and Technology Courses in the unaided Colleges or Institutions, and
(4)All supernumerary seats of the professional courses in the Government colleges or institutions and in the aided and unaided Colleges or Institutions.B. Management Seats:-
(1)Twenty-five percent seats of the total sanctioned seats of the Engineering and Technology Courses in the unaided Colleges or Institutions, including fifteen percent Non-Resident Indian seats,
(2)The intimation received, in respect of sanction of seats, by the Admission Committee three days prior to the commencement of the first counseling program, shall be considered as available seats, and
(3)If any unaided College or Institution requests to fill up the Management Seats by he Admission Committee, three days prior to the commencement of the counseling program, such Management Seats shall also be considered as available for giving admissions.
(4)[ The unaided college or institution shall fill up the Management Seats up to 5 % of the sanctioned intake from the students of the out of the State, on the basis of JEE-Main Examination irrespective of whether the candidate has applied for admission to the Admission Committee or not, subject to the conditions that the student fulfils the eligibility criteria for admission prescribed under these rules and has passed the qualifying examination from recognized boards.] [Substituted by Notification No. GH/SH/14/2015/PVS/102012/142/S, dated 8.5.2015 (w.e.f. 30.4.2013).]