Income Tax Appellate Tribunal - Kolkata
Premier Road Carriers Ltd., Kolkata vs Dcit, Cir-8, Kolkata, Kolkata on 14 February, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL
KOLKATA BENCH "A" KOLKATA
Before Shri N.V.Vasudevan, Judicial Member and
Shri Waseem Ahmed, Accountant Member
ITA No.945/Kol/2014
Assessment Year :2010-11
M/s Premier Road Carriers V/s. DCIT, Circle-8,
Ltd., 1405, Om Tower, 32, Aayakar Bawan, P-7,
Chowrnghee Road, Chowringhee Square,
Kolkata-700 071 Kolkata-69
[P AN No. AACCP 8468 Q]
अपीलाथ /Appellant .. यथ /Respondent
अपीलाथ क ओर से/By Appellant None
यथ क ओर से/By Respondent None
सन
ु वाई क तार ख/Date of Hearing 14-02-2017
घोषणा क तार ख/Date of Pronouncement 14-02-2017
आदे श /O R D E R
PER Waseem Ahmed, Accountant Member:-
This is an appeal filed by the assessee against the order of Commissioner of Income Tax (Appeals)-VIII, Kolkata, for the assessment year 2010-11, in the matter of order passed u/s 143(3) of the Income Tax Act, 1961 (hereinafter referred to as 'the Act').
2. At the outset, it is noticed that the Revenue has moved adjournment petition for the cases listed today (14-02-2017). On the other hand, none appeared on behalf of assessee nor any adjournment application filed by assessee though the notice of hearing sent to assessee through RPAD as per ITA No.945/Kol/2014 A.Y. 2010-11 M/s Premier Road Carriers Ltd. Vs. DCIT Cir-8, Kol. Page 2 Form 36 filed by the assessee. It seems that the assessee is not interested to prosecute its matters.
3. Considering the facts and the provisions of Rule 19(2) of the ITAT Rules as was considered in the case of CIT Vs. Multiplan India Pvt.Ltd., 38 ITD 320, we treat the appeal as un-admitted. We further add that in case the assessee is serious in pursuing the appeal filed, so assessee would be at liberty to pray for a recall of this order by moving an appropriate petition, as per law
4. In the result, the appeal filed by the assessee is dismissed in limine.
Order pronounced in the court at the close of the hearing on Tuesday, the 14th day of 2017 Sd/- Sd/-
( या यक सद"य) (लेखा सद"य) (N.V.Vasudevan) (Waseem Ahmed) (Judicial Member) (Accountant Member) Kolkata, *Dkp, Sr.P.S $दनांकः- 14/02/2017 कोलकाता । आदे श क
त ल प अ े षत / Copy of Order Forwarded to:-
1. अपीलाथ /Appellant-M/s Premier Road Carriers Ltd., 1405, Om Tower, 32, Chowringhee Road, Kolkata-700 071
2. यथ /Respondent-DCIT, Circle-8, Aayakar Bhawan, P-7, Chowringhee Sq, Kol-69
3. संब/ं धत आयकर आय2 ु त / Concerned CIT Kolkata
4. आयकर आय2 ु त- अपील / CIT (A) Kolkata
5. 5वभागीय त न/ध, आयकर अपील य अ/धकरण, कोलकाता / DR, ITAT, Kolkata
6. गाड; फाइल / Guard file.
By order/आदे श से, /True Copy/ उप/सहायक पंजीकार आयकर अपील य अ/धकरण, कोलकाता ।