Calcutta High Court (Appellete Side)
Smt. Shanti Devi & Anr vs The State Of West Bengal & Ors on 14 February, 2018
Author: Dipankar Datta
Bench: Dipankar Datta
1
54 14.2.18
Sc W. P. No. 8498 (W) OF 2015
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Smt. Shanti Devi & Anr.
-vs.-
The State of West Bengal & Ors.
None appears.
The writ petition stands dismissed for default.
( Dipankar Datta, J. )