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Calcutta High Court (Appellete Side)

Smt. Shanti Devi & Anr vs The State Of West Bengal & Ors on 14 February, 2018

Author: Dipankar Datta

Bench: Dipankar Datta

                                                      1

54   14.2.18
Sc                  W. P. No. 8498 (W) OF 2015
                           ------------------

Smt. Shanti Devi & Anr.

-vs.-

The State of West Bengal & Ors.

None appears.

The writ petition stands dismissed for default.

( Dipankar Datta, J. )