Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(1) in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018 (1)"Airports Authority of India" means the Authority established under the Airports Authority of India Act, 1994;
