Punjab-Haryana High Court
Narinder Singh And Another vs Union Of India on 4 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R.F.A. No. 2360 of 2004 (O&M)
Narinder Singh and another ....Appellants
Versus
Union of India ...Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D.S. Raghu, Advocate, for the appellants.
Mr. Deepak Sharma, Standing Counsel, UT Chandigarh.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 727 of 2001 - Narinder Singh vs Union Territory, Chandigarh.
4.2.2009 ( Rajesh Bindal) vs. Judge