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Punjab-Haryana High Court

Narinder Singh And Another vs Union Of India on 4 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

       In the High Court of Punjab & Haryana at Chandigarh


                                        R.F.A. No. 2360 of 2004 (O&M)


Narinder Singh and another                            ....Appellants

      Versus

Union of India                                       ...Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D.S. Raghu, Advocate, for the appellants.

Mr. Deepak Sharma, Standing Counsel, UT Chandigarh.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 727 of 2001 - Narinder Singh vs Union Territory, Chandigarh.





4.2.2009                                                ( Rajesh Bindal)
vs.                                                           Judge