Madhya Pradesh High Court
Vishwakarma Housing Co Operative ... vs Shri Manish Rastogi on 1 May, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
Pre-Sitting for Lok Adalat
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Dated: 01-05-2023
None for petitioner.
None for respondents.
It appears that neither petitioner nor respondent is interest in compromising the matter in Lok-Adalat and both parties want to contest the matter, therefore, following matters be listed before Regular Bench for hearing on its merit as under:
Serial Numbers 1 to 76, 78 to 126.
Including connected matters.
Copy of this order be sent to the Advocate General Office and also Secretary, Law and Legislative Affairs Department, Government of Madhya Pradesh, Bhopal.
(VISHAL DHAGAT) JUDGE sp/-
SUNIL KUMAR Digitally signed by SUNIL KUMAR PATEL DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=3ad456309c8cfa67fdf9acdac6949bbc6ea3342f02b1af1bdaf 3424a04c11d99, PATEL pseudonym=EB80E81424E3C3A3FCB5801D65B573419C2D9C68, serialNumber=5011B37A3DD5E32019F501F10E878D2F118732491B5 F40BDC9923237D954365B, cn=SUNIL KUMAR PATEL Date: 2023.05.03 19:08:02 +05'30'