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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(1)(b) in The Uttarakhand Police Act, 2007

(b)Regulating the entry or exit at any place of public amusement, public entertainment, or at any place of public meeting or assembly and providing for the maintenance of public peace and prevention of disturbance at such places;