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[Cites 0, Cited by 0] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(2) in Punjab Jail Manual, 1996

(2)It is laid down in the Public Works Code that estimates for the works on which it is intended to use prison labour will as in the case of free labours, provide for the full market value of the work to be done, but a note of the reduction to be effected by the employment of convicts will be made on the abstract of the estimate.