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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(g) in Rice-Milling Industry (Regulation) Act, 1958

(g)the form and manner in which appeals may be filed under section 12 and the procedure to be followed by appellate officers in disposing of the appeals;