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State of Tamilnadu - Section

Section 27 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

27. Instructor in Dancing

(i)Diploma in dancing awarded by Kalakshetra, Thiruvanmiyur, or
(ii)Higher Grade Certificate awarded by the Director of Government Examinations, Chennai; or
(iii)Natya Vishrda Examinations Certificate conducted by, the Tamil Nadu Music College, Adyar.
II. Qualification for appointment as teachers in the minority special schools for the (1) deaf and dumb (2) blind (3) mentally retardedName of the Post and Qualification are as given below: -