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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Punjab - Subsection

Section 118(4) in The Punjab Land Revenue Act, 1887

(4)When an applicant withdraws under the last foregoing sub-section the Revenue-officer may where the other applicants if any desire the continuance of the proceedings, continue them in so far they relate to the partition of the shares of those other applicants.