Section 164(c) in Andhra Pradesh Municipalities Act, 1965
(c)the daily removal of rubbish from dust-bins and private premises, and with this object, it shall provide-(i)depots for the deposits of filth, rubbish and the carcasses of animals;(ii)covered vehicles or vessels for the removal of filth;(iii)vehicles or other suitable means for the removal of the carcasses of large animals and rubbish;(iv)dust-bins for the temporary deposit of rubbish;
