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State of Rajasthan - Section

Section 4 in Compounded Levy Scheme for Mini-Cement Plants, 2001

4. Mode of payment of composition amount.

- Payment of composition amount shall be made in equal monthly installments by the close of the 7th day of every month in the Government Treasury by means of challan in Form S.T. 10 or through a demand draft in favour of the Assessing Authority of the dealer.