Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 50 in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 50. The Treasury Officer shall maintain an account of the voucher books in C.L.H. Form 29.
