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State of Madhya Pradesh - Section

Section 1 in The Madhya Pradesh State Warehousing Corporation (Apportionment of assets, rights and liabilities) Order, 2006

1. Short title and commencement.

(1)This Order may be called the Madhya Pradesh State Warehousing Corporation (Apportionment of assets, rights and liabilities) Order, 2006.
(2)It shall be deemed to have come into force on the first day of April, 2003.