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[Cites 0, Cited by 35] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(d)“parent” means father or mother whether biological, adoptive or step-father or step-mother, as the case may be, whether or not the father or the mother is a senior citizen;