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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)Educational and Other Qualifications. - [(a)] [Numbered by Notification Published in Rajasthan Gazette, Part VII, dated 26-2-1981, page 549.] The minimum educational, professional and other qualifications including previous experience, where necessary, in respect of each post shall be as indicated in the Recruitment Schedules for each post.