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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1)(a) in Bihar and Orissa Places of Pilgrimage Act, 1920

(a)all sums levied and recovered within such area as fees [***] [The words 'fines, penalties' omitted by A. O.] of otherwise under this Act [not being fines or penalties] [Inserted by A. O.];