Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(r) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(r)"statutes", "ordinances" and "regulations" mean respectively, the statutes, ordinances and regulations of the University made under this Act;