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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(6) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(6)The Committee may also order for a field enquiry in connection with the contentions made by the applicant(s) and respondent(s) and also with reference to the records submitted before it.