Himachal Pradesh High Court
Abhimanyu Kirtaik vs State Of H.P. And Others on 4 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No.1196 of 2023.
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Date of decision: 04.05.2023.
Abhimanyu Kirtaik .....Petitioner.
Versus State of H.P. and others .....Respondents.
Coram The Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice.
The Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting?1 No. For the Petitioner : Mr. K.S. Dhaulta, Advocate.
For the Respondents: Mr. Anup Rattan, Advocate General with Ms. Sharmila Patial, Additional Advocate General, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondent No.1.
Mr. Onkar Jairath, Advocate, for respondent No.2.
Mr. Arjun Lall, Advocate, for respondent No.4.
1Whether the reporters of the local papers may be allowed to see the Judgment?Yes ::: Downloaded on - 06/05/2023 20:36:49 :::CIS 2 Tarlok Singh Chauhan, Acting Chief Justice (Oral) Since, the limited prayer in this petition was a .
direction to the respondents to consider the candidature of the petitioner which has been duly considered, therefore, the instant petition has been rendered infructuous and is accordingly disposed of, so also the pending application(s), if any.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 4th May, 2023.
(krt) ::: Downloaded on - 06/05/2023 20:36:49 :::CIS