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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(e) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(e)the Secretary to the State Government in the Agriculture Department or such other officer as may be nominated by the State Government.