Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Bombay Presidency - Subsection Section 8(d) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 (d)issue such other instructions in any matter pertaining to the grant of otherwise of licences under this Act as the State Government may deem proper.
