Section 284(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Uttar Pradesh - Subsection

Section 284(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(iii)Where such amount exceeds 1,000 rupees, six rupees, for the first 1,000 rupees and at the rate of one rupee for every 500 rupees or portion of 500 rupees in excess of 1,000 rupees.

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State of Uttar Pradesh - Subsection

Section 284(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952