Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(viii) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (viii)The Managing Director shall ensure that the individual bids of members of the Power Exchange is not shared with the board of directors.
