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State of Madhya Pradesh - Section

Section 8 in Madhya Pradesh Bhu-Rajasava Sanhita (Seemankan) Niyam, 2018

8.

(1)The team deputed by the Sub-Divisional Officer under sub-section (6) of section 129 shall consist of following persons -
(a)Superintendent of Land Records or Assistant Superintendent of Land Records or Revenue Inspector or Nagar Sarvekshak-as , Team Leader; and
(b)any other Revenue Inspector or Nagar Sarvekshak-as a member of the team.
(2)The Sub-Divisional Officer may, if he thinks fit, add one or more persons having expertise in demarcation of land in the team constituted under sub-rule (1).