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State of West Bengal - Section

Section 248 in The West Bengal Motor Vehicles Rules, 1989

248. Locking of nuts.

- All moving parts of every public service vehicle and all parts subject to severe vibration connected by bolts or studs and nuts shall be fastened by lock nuts or by nuts with efficient spring or lock nut washers or by castellated nuts and split tins or by some other efficient device so as to prevent them working or coming loose.