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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Bombay Presidency - Subsection

Section 95(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)a statement of proposals as to the taxation which it will, in his opinion, be necessary or expedient to impose under the provisions of this Act in the next official year and an estimate of the receipts from taxation;