Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 60 in The Orissa Dental Council Rules, 1969

60.

A register shall be kept, containing the name of the members of the State Council, the electorates they represent, the date of election or nomination of each member, the term for which he is elected or nominated and the date of the death or retirement of each member, and such book shall be regularly kept up-to-date so as to show the period at which each of the bodies that has power to elect or nominate should proceed to nominate or elect a new member and the said particulars shall be observed also with regard to ex officio members.