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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)list of Muslim Members of the Bar Council of the State as also of its ex-Muslim members from the Secretary, State Bar Council, and