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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(5) in The Corporation of the City of Panaji (Election) Rules, 2004

(5)The seal used for securing the control unit shall be fixed in such a manner that after the unit has been sealed it is not possible to press the "result button" without breaking the seal.