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NCT Delhi - Section

Section 24 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

24. Superintendent to visit jail when an unusual occurrence is reported.

- When the Dy. Superintendent reports any unusual occurrence requiring immediate action, the Superintendent shall forthwith proceed to the jail to investigate the case and take such measures as may under the circumstances be necessary. He shall make a report of the matter in his journal.