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Union of India - Section

Section 65 in The Companies (Indian Accounting Standards) Rules, 2015

65. Valuation techniques used to measure fair value shall be applied consistently. However, a change in a valuation technique or its application (e.g. a change in its weightage when multiple valuation techniques are used or a change in an adjustment applied to a valuation technique) is appropriate if the change results in a measurement that is equally or more representative of fair value in the circumstances. That might be the case if, for example, any of the following events take place:

(a)new markets develop;
(b)new information becomes available;
(c)information previously used is no longer available;
(d)valuation techniques improve; or
(e)market conditions change.