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[Cites 0, Cited by 0] [Section 101A(1)] [Section 101A] [Entire Act]

State of Goa - Subsection

Section 101A(1)(i) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(i)at the time of making any entry, insert the date when the entry is made.