Section 10 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961
10. Filling of casual vacancies.
- If any Member dies or resigns his office or ceases to be a Member for any other reason the vacancy shall be filled up within six months by a fresh nomination or election under section 5 or section 6 and the Member so nominated or elected shall hold office for the unexpired period of the term of office of the Member whose place he fills.
