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Karnataka High Court

Smt. Jayaprada vs The State Of Karnataka on 14 October, 2014

Author: A.N.Venugopala Gowda

Bench: A.N. Venugopala Gowda

                             1




     IN THE HIGH COURT OF KARNATAKA AT BANGALORE

       DATED THIS THE 14TH DAY OF OCTOBER, 2014
                        BEFORE

     THE HON'BLE MR. JUSTICE A.N. VENUGOPALA GOWDA

             WRIT PETITION NO.47677/2014 &
          W.P.NOS.47680-47693/2014 (GM-POLICE)

BETWEEN:

1.      SMT. JAYAPRADA
        W/O S. PALANISWAMY,
        AGED 33 YEARS,
        R/AT SRIDEVI SERVICE STATION,
        NO.43/13, II MAIN MARENAHALLI,
        VIJAYANAGAR, BANGALORE - 560 040.
        REPRESENTED BY MR. S. PALANISWAMY
        S/O C. SELVARAJ, AGED 40 YEARS.

2.      D. DAYALAN
        S/O DORAISWAMI,
        AGED 49 YEARS,
        R/AT C.121/2ND CROSS, ROBERTSON BLOCK,
        I MAIN ROAD, R.C. PURAM,
        BANGALORE - 560 021.

3.      GUNA
        W/O DALAYAN,
        AGED 43 YEARS,
        R/AT C.121/2ND CROSS, ROBERTSON BLOCK,
        I MAIN ROAD, R.C. PURAM,
        BANGALORE - 560 021.

4.      G. SHANTA,
        W/O LATE M. PERUMAL,
        AGED 40 YEARS,
        R/AT 439, 50 FEET ROAD, MUNESWARA BLOCK,
        GEF POST, BANGALORE - 560 026.
                             2




5.    K SUBRAMANI
      S/O LATE KUPPASWAMY,
      AGED 62 YEARS,
      R/AT C.136, III CROSS, 2ND CROSS,
      ROBERTSON BLOCK, I MAIN ROAD,
      R.C.PURAM, BANGALORE - 560 021.

6.    R. VELU
      S/O LATE RATNAM,
      AGED 53 YEARS,
      R/AT 3RD CROSS, ROBERTSON BLOCK,
      I MAIN ROAD, R.C.PURAM,
      BANGALORE - 560 021.

7.    GUNASHEKAR,
      S/O R. VELU,
      AGED 21 YEARS,
      R/AT C.136, 3RD CROSS, ROBERTSON BLOCK,
      I MAIN ROAD, R.C.PURAM,
      BANGALORE - 560 021.

8.    M. KANNAGI,
      W/O R. MOHAN,
      AGED 35 YEARS,
      NO.7/1, II MAIN, 2ND CROSS, ROBERTSON BLOCK,
      I MAIN ROAD, R.C.PURAM,
      BANGALORE - 560 021.

9.    TRIVENI,
      W/O JAYARAMAN,
      AGED 36 YEARS,
      NO.136, 3RD CROSS, ROBERTSON BLOCK,
      I MAIN ROAD, R.C.PURAM,
      BANGALORE - 560 021.

10.   JAYARAMA MUDALIAR,
      S/O MUNISWAMY MUDALIAR,
      AGED 79 YEARS,
      NO.55, 2ND MAIN, ROBERTSON BLOCK,
      I MAIN ROAD, R.C.PURAM,
      BANGALORE - 560 021.
                             3




11.    CHANDRAMMA,
       W/O K. SUBRAMANI,
       AGED 55 YEARS,
       NO.C136, 3RD CROSS,
       ROBERTSON BLOCK, I MAIN ROAD, R.C.PURAM,
       BANGALORE - 560 021.

12.    K. BHASKAR,
       S/O K SUBRAMANIAN,
       AGED 40 YEARS,
       NO.10/1, 3RD NEW KALAPPA BLOCK,
       I MAIN ROAD, R.C.PURAM,
       BANGALORE - 560 021.

13.    V. MANJUNATH
       S/O N. VEDIVELUMUDLIAR,
       AGED 33 YEARS,
       NO.10/1, 3RD NEW KALAPPA BLOCK,
       I MAIN ROAD, R.C.PURAM,
       BANGALORE - 560 021.

14.    SHOBARANI,
       W/O V. RADHAKRISHNA,
       AGED 28 YEARS,
       NO.17, 3RD CROSS, SAI BABA NAGAR, SRIRAMPURA,
       BANGALORE-560 021.

15.    SRI M MOHAN,
       S/O MUNIRATHENAM,
       AGED 34 YEARS,
       R/AT 43/13, II MAIN MARENAHALLI,
       VIJAYANAGAR, BANGALORE - 560 040.
                                        ... PETITIONERS

(BY SRI R.P. SOMASHEKARAIAH, ADV.)

AND:

1.     THE STATE OF KARNATAKA
       REPRESENTED BY ITS SECRETARY,
       HOME DEPARTMENT,
       M.S. BUILDING, BANGALORE - 560 001.
                            4




2.   THE COMMISSIONER OF POLICE,
     INFANTRY ROAD, BANGALORE - 560 001.

3.   THE DEPUTY COMMISSIONER OF POLICE,
     YESHWANTHPUR,
     BANGALORE NORTH,
     BANGALORE - 560 036.

4.   THE ASSISTANT COMMISSIONER OF POLICE,
     MALLESHWARAM,
     BANGALORE - 560 003.

5.   THE SUB-INSPECTOR OF POLICE,
     RAJGOPALANAGAR POLICE STATION,
     BANGALORE - 560 058.

6.   H.S. SIDDEGOWDA,
     S/O LATE SIDDEGOWDA,
     AGED 52 YEARS,
     R/AT NO.64, PROPRIETOR OF
     MANJUSHREE KALYANAMANTAPA,
     LAGGERE, BANGALORE - 560 058.

7.   H.S. SONTOSHGOWDA,
     S/O SIDDEGOWDA,
     AGED 36 YEARS,
     R/AT NO.64, PROPRIETOR OF
     MANJUSHREE KALYANAMANTAPA,
     LAGGERE, BANGALORE - 560 058.
                                        ... RESPONDENTS

(BY SRI VIJAYKUMAR A.PATIL, HCGP FOR R1 TO R5)

      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO DIRECT
RESPONDENTS 1 TO 5 TO CONSIDER THE COMPLAINT OF THE
PETITIONERS DATED 6.10.2014 VIDE ANNEXURE-H3 TO GIVE
PROTECTION TO THE PETITIONERS AND TO THEIR FAMILY
MEMBERS INCLUDING THEIR PROPERTY.

     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
                                 5




                             ORDER

Sri R.P.Somashekaraiah, learned advocate appearing for the petitioners realizing that the petitioners have hastily approached this Court asking for a mandamus, sought permission to withdraw these writ petitions and submit fresh complaint to the 5th respondent and copies to the higher authorities for providing protection to the life and liberty of the petitioners.

Submission of learned counsel is recorded and the writ petitions are permitted to be withdrawn. It is open to the petitioners to approach the 5th respondent for extending protection, in case there is genuine threat to their life and liberty.

Needless to observe that, in case the complaint of the petitioners has merit, the law enforcing authorities shall take note of the same and act in accordance with law.

Sd/-

JUDGE ca