Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of Odisha - Subsection Section 6B(4) in The Orissa Agricultural Produce Markets Act, 1956 (4)A copy of every order passed under Sub-sections (1) and (3) shall be communicated to the licensee.Chapter-II-B Contract Farming
