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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)A mulberry silkworm seed producer shall possess a matriculate pass certificate and a certificate course in sericulture from a recognized Institution for having undergone training in Silkworm seed production for not less than three months in a sericulture institution under State or Central Silk Board or any other recognized institution.Provided that mulberry silkworm seed producer operating the seed production centre before the commencement of these regulations shall not be required to possess the prescribed qualifications, but he shall undergo a refresher course training in silkworm seed production for a period of not less than one month