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Dr. Binod Kumar Ravi vs The All India Institute Of Medical ... on 5 July, 2019

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.12104 of 2017
                  ======================================================
                  Dr. Binod Kumar Ravi Son of Sri Kuldeep Ram Permanently residing at
                  Village - Kanchanpur, P.O. P.S. Chhatarpur, District - Palamu Jharkhand and
                  at present residing at Room No. 114, P.G. 1, AIIMS, Patna Campus,
                  Phulwarisharif, Patna.

                                                                                 ... ... Petitioner/s
                                                     Versus
            1.    The All India Institute Of Medical Science, Phulwarisharif and Anr
            2.    The Director, All India Institute of Medical Science, Patna.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr.Rajeev Kr. Singh
                                                Mr. G.K. Diwakar
                  For the Respondent/s   :      Mr.Binay Kumar Pandey
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                        ORAL ORDER

2    05-07-2019

Learned counsel for the petitioner seeks permission to withdraw the writ application.

The writ application is dismissed as withdrawn.

(Anil Kumar Upadhyay, J) Ravi/-

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