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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)In an area delineated as an area of operation of the Lift Irrigation Water Users' Associations under section 42, Lift Irrigation Water Users' Associations shall be constituted by the holders or occupiers of lands so delineated. Such Association shall be registered in the prescribed manner.