Bombay High Court
Mr. Ramesh Sidde Gawda vs Shri. Vivek Deendayal Agarwal Through ... on 19 August, 2019
Author: R. G. Ketkar
Bench: Rajesh G. Ketkar
4.CAO-46-17-RPW-39-17.odt
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.46 OF 2017
IN
REVIEW PETITION NO.39 OF 2017
IN
WRIT PETITION NO.6317 OF 2016
WITH
REVIEW PETITION NO.39 OF 2017
IN
WRIT PETITION NO.6317 OF 2016
[Ramesh Sidde Gawda Vs. Vivek D. Agarwal ]
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Office Notes, Office
memorandum of Coram,
appearance, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
None for the applicant/review petitioner.
CORAM : R.G. KETKAR, J.
DATE : 19th AUGUST 2019.
P.C. :-
1. None appears for the applicant. Perused the earlier order dated 16.8.2019. Even on that date, none appeared for the applicant. It appears that the applicant is not interested in pursuing the Civil Application as also the Review Petition. Hence, Civil Application as also Review Petition stand dismissed in default. Order accordingly.
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