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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(e)"college" means a college or institution established or maintained by, or affiliated to the, University and providing any course of study or training in law for admission to the examination for degrees, diplomas or other academic distinctions of the University;