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State of Rajasthan - Section

Section 15 in Rajasthan Registration Rules, 1955 Volume II

15. Tours diaries.

- Each Deputy Inspector General shall keep a diary in Form No. 17 (Appendix III) (bound volumes and loose sheets of which will be supplied from the office of the Inspector General). In this diary shall be entered daily a concise account of all journeys Performed and business transacted He shall submit to the Inspector General on the first of each month, a copy of his diary for the preceding month. The diary is not to include any matter with respect to which separate reports are required to be submitted, but is to be confined to a brief and accurate statement of the nature of the duties performed by the Deputy Inspector General from day to day.