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State of Uttar Pradesh - Section

Section 29 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

29. Declaration of minimum guaranteed quantity.

- The Excise Commissioner shall declare for every excise year well in advance, in the auction proclamation the licences to be settled and the minimum guaranteed quantity of the intoxicants to be lifted by the auction purchaser under those licences and the basic licence fee therefor.