Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 1 in Tripura Gambling Act 1. This Act may be called an Act relating to gambling or Act IV of [1336 T.E.] [This Act was published in the State Gazette, dated 15th Chait of 1336 T.E (1926 AD)].
