Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(49)] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(49)(ii) in The Punjab Goods and Services Tax Act, 2017 (ii)the parents, grand-parents, brothers and sisters of the person if they are wholly or mainly dependent on the said person;