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Securities And Exchange Board Of India - Section

Section 68 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

68. Demonstrations.

- No employee shall engage himself or participate in any demonstration which is prejudicial to the interests of the Board sovereignty and integrity of India, the security of the State, friendly relations with foreign States, public order, decency or morality, or which involves contempt of court, defamation or incitement of an offence.