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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(p) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(p)[ "Command Land" and "Un-command Land" mean land shown as such by the Irrigation Department of the State Government in its statements of command land and un-command land respectively.] [Added by Notification dated 20.06.1970-Rajasthan Gazette, dated 16.07.1970.]